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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(C) in Occupational Safety, Health and Working Conditions Code, 2020

(C)if there is no standard of such article in India, then, the article conforms to the standard adopted in the country from where it is imported at its national level.