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State of Rajasthan - Section

Section 892 in Rules of the High Court of Judicature for Rajasthan, 1952

892. Applications to be dealt within serial order.

- All applications for copy shall be dealt with according to the serial numbers in the order of the dates of presentation, urgent applications being given priority over ordinary ones.Any departure from this Rule shall be reported immediately to the Deputy Registrar with reason for such departure and his orders shall be complied with.