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Calcutta High Court (Appellete Side)

Angel Education Sc\Ociety & Ors vs West Bengal Industrial Infrastructure on 18 May, 2023

S/L 91
18.05.2023
Court. No. 12
Sourav
                              WPA 21231 of 2019

                      Angel Education Sc\ociety & Ors.
                                     Vs.
                     West Bengal Industrial Infrastructure
                      Development Corporation & Ors.

                Ms. Sutapa Sanyal
                Mr. Deepak Kumar Singh
                Mr. Debrup Bhattacharjee
                Ms. Sptamita Pramanick
                                                           ... for the petitioners.

                Mr. Amit Kumar Nag
                Mr. Moharnab Roy
                                                         ... for the respondents.

1. Both the petitioners and the respondent authorities are represented by their respective learned advocates.

2. The affidavit-of-service and the affidavit-in-reply as filed today before this Court be taken on record.

3. As per request of the learned advocate for the petitioners, the matter is adjourned today. Let the matter be remain in the list as it is.

4. The ad interim order of injunction as passed on February 20, 2020 is extended till June 16, 2023 or until further order, whichever is earlier.

(Partha Sarathi Sen, J.)