Madhya Pradesh High Court
Smt.Vinita Jhingan vs The State Of Madhya Pradesh on 12 December, 2012
W.P. No. 16569/2007
(Smt. Vinita Jhingan Vs. State of MP and others and
others)
12.12.2012
Shri H.K. Upadhyaya, learned counsel for the
petitioner.
Shri S.M. Lal, learned G.A. for the State.
Ms. Madhu Shukla, learned counsel for the
respondent no. 3.
The learned counsel for the petitioner prays for and is permitted to withdraw this petition.
The petition filed by the petitioner stands disposed of as withdrawn.
(R.S. Jha) Judge msp