Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 505(1)] [Section 505] [Entire Act] State of Jharkhand - Subsection Section 505(1)(a) in Jharkhand Municipal Act, 2011 (a)receiving the rent of any immovable property as receiver or agent or trustee of such property, or