Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act] State of Gujarat - Subsection Section 61(2)(c) in Gujarat Elementary Education Rules, 2010 (c)to grant casual or any other kind of leave to any such member in accordance with the provisions made in this behalf by the State Government from time to time.