Section 13(8)(b) in The Coastal Aquaculture Authority Act, 2005

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Union of India - Subsection

Section 13(8)(b) in The Coastal Aquaculture Authority Act, 2005

(b)no coastal aquaculture shall be carried on in creeks, rivers and backwaters within the Coastal Regulation Zone declared for the time being under the Environment (Protection) Act, 1986 (29 of 1986):

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Union of India - Subsection

Section 13(8)(b) in The Coastal Aquaculture Authority Act, 2005