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State of Punjab - Section

Section 3 in The Punjab Welfare Officers Recruitment and Conditions of Service Rules, 1952

3. [ Number of Welfare Officers [Substituted by Punjab Government Notification, No. G.S.R. 30/C.A. 63/48/Sections 49, 50 and 112/Amd. (3)71, dated the 25th March, 1971.]

. - There shall be one Welfare Officer for factories employing five hundred to two thousand workers. There shall be an additional Welfare Officer for every additional two thousand workers or fraction thereof over five hundred. Where there are more than one Welfare Officers, one of them shall be called the Chief Welfare Officer.]