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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Haryana - Subsection

Section 33(1) in Haryana Rural Employment Guarantee Scheme, 2007

(1)Each Gram Panchayat shall maintain an employment register for the works being implemented within its jurisdiction under its own component which shall contain the details of number of persons employed, gender of the worker and number of man days generated for each work under the Scheme. This information shall be based on the muster rolls to be maintained work-wise. The register shall be open to the public for scrutiny.