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Mahnar Infratech Pvt. Ltd. vs The Union Of India & Ors on 22 July, 2015

Author: Kishore Kumar Mandal

Bench: Kishore Kumar Mandal

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.9372 of 2014
                     ======================================================
                     Mahnar Infratech Pvt. Ltd.
                                                                          .... .... Petitioner/s
                                                       Versus
                     The Union of India & Ors
                                                                         .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s    :    Mr. Nand Kishore Singh
                     For the Respondent/s      : Mr.
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE KISHORE KUMAR
                     MANDAL
                     ORAL ORDER

6       22-07-2015

Vide order dated 23.3.2015, notices were issued to respondent no. 6 and there is agreement between the parties that notices were validly served. Some communication of the respondent no. 6 addressed to the Registry had been received which is part of records.

List this matter under Admission after one week.

(Kishore Kumar Mandal, J) Pankaj/-

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