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State of Goa - Section

Section 155 in Goa Prisons Rules, 2006

155. Grant of concessions.

- On the basis of the response shown by a prisoner in a Central Jail, the Superintendent may grant to such prisoner concessions like accommodation in a dormitory and association with other prisoners for exercise and work. An order authorising the grant of concessions shall be recorded in the History Ticket in Form No. XXV of the prisoner under the signature of the Superintendent or in his absence, that of the Assistant Superintendent.