Custom, Excise & Service Tax Tribunal
Ici India Ltd vs Cc, Kolkata on 21 May, 2008
CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, PRINCIPAL BENCH,
NEW DELHI, COURT NO.1
CUSTOMS APPEAL NO. 566 OF 2005
Date of Hearing/Decision: 21.5.2008
ICI India Ltd. Applicant
[Rep. by: Shri S. Vasudevan, Advocate]
Versus
CC, Kolkata Respondent
[Rep. Shri Amit Jain, DR]
Coram: Honble Mr. Justice S.N. Jha, President
Honble Mr. Rakesh Kumar, Member (Technical)
O R D E R
Per Justice S.N.Jha:
In this case both the import and adjudication took place in the jurisdiction of the Kolkata Commissionerate. Accordingly, as agreed to by the parties, the appeal is transferred to Kolkata Bench of this Tribunal for final disposal. [Justice S.N. Jha] President [Rakesh Kumar] Member (Technical) nk