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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Odisha - Subsection

Section 40(5) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

(5)The rest room or other suitable alternative accommodations shall be of such dimensions so as to provide at least a floor area of 1.1 square metre for each person.