Rajasthan High Court - Jodhpur
Commissioner Of Income Tax-Exemption, ... vs Shri Narsinghji Ka Mandir on 27 August, 2019
Bench: Sangeet Lodha, P.K. Lohra
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Income Tax Appeal No. 171/2018
Commissioner Of Income Tax-Exemption, Jaipur
----Appellant
Versus
Shri Narsinghji Ka Mandir
----Respondent
For Appellant(s) : Mr. K.K. Bissa, Mr. G.S. Chouhan
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE P.K. LOHRA Order 27/08/2019 List along with D.B. I.T. Appeal No.2/16, in the next week, as prayed.
(P.K. LOHRA),J (SANGEET LODHA),J 47-Vij/-
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