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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(kk) in The Karnataka Professional Education Institutions (Regulation of Admission and Determination of Fee) Act, 2006

(kk)"Karnataka Student" means persons who have studied in such educational institutions in the State of Karnataka run or recognized by the Government and for such number of years as may be prescribed.