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State of Punjab - Section

Section 3 in Scheme for Change of Land use for Industrial Parks/Estates/Agro Parks/IT Parks/Multiplexes

3.

Permissible saleable area in the industrial pocket shall be 65%, in the residential pocket 60% and for the commercial pocket 40%. Balance of area shall be used for common facilities, open spaces, green belt etc., as per approved zoning plan and as per applicable bye-laws.