Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(2)(vi) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969 (vi)except as provided in Rule 9, the fees paid for the grant, or as the case may be, renewal of the licence shall be non- refundable.