Section 14 in The Construction and Demolition Waste Management Rules, 2016
14. Accident reporting by the construction and demolition waste processing facilities.
- In case of any accident during construction and demolition waste processing or treatment or disposal facility, the officer in charge of the facility in the local authority or the operator of the facility shall report of the accident in Form-V to the local authority. Local body shall review and issue instruction if any, to the in-charge of the facility.
