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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(1)(b) in Punjab Home Guards and Civil Defence (Class I) Service Rules, 1988

(b)in the case of an appointment by transfer, any period of work on equivalent or higher post, prior to appointment to the Service may, in the discretion of the appointing authority, be allowed to count towards the period of probation ;