Gauhati High Court
F/No.881560015 vs The Union Of India And 5 Ors on 4 June, 2024
Page No.# 1/2
GAHC010147072021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5049/2021
F/NO.881560015, PHARMACIST (NON COMBATISED), JANARDAN SINGH
R/O- PRESENTLY POSTED AT COMPOSITE HOSPITAL, CENTRAL RESERVE
POLICE FORCE, DAYAPUR, P.O. UDHARBOND, SILCHAR, DIST.- CACHAR,
ASSAM, PIN- 788030
VERSUS
THE UNION OF INDIA AND 5 ORS.
REP. BY THE SECY. TO THE GOVT. OF INDIA, MINISTRY OF HOME
AFFAIRS, NEW DELHI- 110001
2:THE DIRECTOR GENERAL
CENTRAL RESERVE POLICE FORCE
CGO COMPLEX
LODHI ROAD
NEW DELHI 110003
3:THE DIRECTOR (MEDICAL) CENTRAL RESERVE POLICE FORCE
AT EAST BLOCK-07
SECTOR-01
R K PURAM
NEW DELHI- 110066
4:THE INSPECTOR GENERAL OF POLICE
SOUTHERN SECTOR
CENTRAL RESERVE POLICE FORCE
ROAD NO 10 C
MP AND MLAS COLONY
JUBALEE HILLS
HYDERABAD
(TELANGANNA)
PIN- 500005
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5:THE DY. INSPECTOR GENERAL OF POLICE
GROUP CENTRE
CENTRAL RESERVE POLICE FORCE
SRISAILAM HWY
DASTIGIR NAGAR
MAHESWARAM LINES CHANDRYANGUTTA
HYDERABAD (TELANGANA)- 500005
6:THE INSPECTOR GENERAL (MEDICAL)/MEDICAL SUPERINTENDENT
COMPOSITE HOSPITAL
CENTRAL RESERVE POLICE FORCE
GHY
ASSAM
78102
Advocate for the Petitioner : MR. R MAZUMDAR
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE K. SEMA
ORDER
Date : 04-06-2024 List it again on 11.06.2024.
JUDGE Comparing Assistant