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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(g) in U.P. Non-Governmental Arabic and Persian Madarsa Recognition, Administration and Services Regulation, 2016

(g)Accounts for all the funds of Madarsas related to government funds shall be maintained in the proper manner in the Post Office or in a Nationalised Bank and shall only be withdrawn by the joint signature of the Manager and the District Minority Officer.