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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(1)(f) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(f)using or operating within or at the entrance of the polling station or in any public or private place in the neighbourhood thereof, any apparatus for amplifying or reproducing the human voice, such as a megaphone or a loud speaker; or