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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(2) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(2)One-third of the total number of members of the Court shall be a quorum for a meeting of the Court;Provided that such quorum shall not be required at a convocation.