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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 88(13) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(13)Unless specifically mentioned in these rules, the provisions of the Code of Criminal Procedure, Samvat 1989, and Evidence Act, Samvat 1977, shall not apply to the departmental proceedings under these rules.