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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(2) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Act, 2007

(2)In case the claim of expected performance found factitious, the possessor of such cotton seed shall be responsible for payment of all such claims related to agronomic performance as specified in subsection (1);