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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1) in The Punjab State Warehousing Corporation Regulations, 1976

(1)A meeting of the Board and of the Executive Committee shall be held at least once a quarter in each year :Provided that the meetings of both the bodies may not ordinarily be held in the same month.