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[Cites 0, Cited by 19] [Section 94(2)] [Section 94] [Entire Act]

Union of India - Subsection

Section 94(2)(i) in The Juvenile Justice (Care and Protection of Children) Act, 2015

(i)the date of birth certificate from the school, or the matriculation or equivalent certificate from the concerned examination Board, if available; and in the absence thereof;