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Gujarat High Court

National Insurance Company Ltd vs Parimal Nishpada Chakravati & 2 on 10 July, 2017

Author: R.M.Chhaya

Bench: R.M.Chhaya

               C/CA/8203/2017                                                  ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD



         CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 8203 of 2017

                  In FIRST APPEAL (STAMP NUMBER) NO. 968 of 2017

         ==========================================================
                  NATIONAL INSURANCE COMPANY LTD.....Applicant(s)
                                    Versus
                 PARIMAL NISHPADA CHAKRAVATI & 2....Respondent(s)
         ==========================================================
         Appearance:
         MR MAULIK J SHELAT, ADVOCATE for the Applicant(s) No. 1
         ==========================================================

                CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA

                                   Date : 10/07/2017


                                     ORAL ORDER

Rule returnable on 10.8.2017.

(R.M.CHHAYA, J.) mrp Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Jul 11 01:31:51 IST 2017