Gujarat High Court
National Insurance Company Ltd vs Parimal Nishpada Chakravati & 2 on 10 July, 2017
Author: R.M.Chhaya
Bench: R.M.Chhaya
C/CA/8203/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 8203 of 2017
In FIRST APPEAL (STAMP NUMBER) NO. 968 of 2017
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NATIONAL INSURANCE COMPANY LTD.....Applicant(s)
Versus
PARIMAL NISHPADA CHAKRAVATI & 2....Respondent(s)
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Appearance:
MR MAULIK J SHELAT, ADVOCATE for the Applicant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
Date : 10/07/2017
ORAL ORDER
Rule returnable on 10.8.2017.
(R.M.CHHAYA, J.) mrp Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Jul 11 01:31:51 IST 2017