Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] Union of India - Subsection Section 78(2) in The Oil Mines Regulations, 2017 (2)The manager of every mine shall ensure that job safety analysis is conducted before carrying out artificial, secondary or enhanced oil recovery operation and suitable technical and other control measures thereof formulated.
