Punjab-Haryana High Court
Shashi Gupta vs Union Of India And Others on 19 July, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE PUNJAB AND HARYANA HIGH COURT
AT CHANDIGARH
RFA No.4269 of 1998 (O&M) and
Cross objection No. 108-CI of 1999
Date of Decision: 19.07.2013
Shashi Gupta
....Appellant
Versus
Union of India and others
.... Respondents
CORAM: Hon'ble Mr. Justice Rajesh Bindal
Present: Mr. Puneet Jindal, Advocate for the landowner.
Mr. Ashish Kapoor, Advocate for Indian Oil Corporation.
RAJESH BINDAL,J.
For orders, see detailed reasons recorded in a separate order passed today in RFA No.1610 of 1998, titled as Joginder Singh Versus Punjab State and others.
(RAJESH BINDAL) JUDGE 19.07.2013 Pooja S. Pooja Saini 2013.08.13 16:50 I attest to the accuracy and integrity of this document