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[Cites 0, Cited by 0] [Section 214] [Entire Act]

State of Odisha - Subsection

Section 214(1) in Grama Panchayats Rules, 1968

(1)Travelling allowance-
(i)for journey by train, the actual fare in the lowest class, and
(ii)for journey by road, the actual fare in the public bus ;