Gujarat High Court
Ram Prakash Singeshwar Rungta & 2 vs Income Tax Officer on 7 July, 2014
Author: M.R. Shah
Bench: M.R. Shah, K.J.Thaker
C/SCA/9032/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 9032 of 2014
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RAM PRAKASH SINGESHWAR RUNGTA & 2....Petitioner(s)
Versus
INCOME TAX OFFICER....Respondent(s)
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Appearance:
MR MANISH J SHAH, ADVOCATE for the Petitioner(s) No. 1 - 3
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 07/07/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) NOTICE, returnable on 5/8/2014.
Sd/-
(M.R.SHAH, J.) Sd/-
(K.J.THAKER, J) Rafik.
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