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Gujarat High Court

Ram Prakash Singeshwar Rungta & 2 vs Income Tax Officer on 7 July, 2014

Author: M.R. Shah

Bench: M.R. Shah, K.J.Thaker

           C/SCA/9032/2014                               ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              SPECIAL CIVIL APPLICATION NO. 9032 of 2014

================================================================
          RAM PRAKASH SINGESHWAR RUNGTA & 2....Petitioner(s)
                              Versus
                 INCOME TAX OFFICER....Respondent(s)
================================================================
Appearance:
MR MANISH J SHAH, ADVOCATE for the Petitioner(s) No. 1 - 3
================================================================

           CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
                  and
                  HONOURABLE MR.JUSTICE K.J.THAKER

                             Date : 07/07/2014


                              ORAL ORDER

(PER : HONOURABLE MR.JUSTICE M.R. SHAH) NOTICE, returnable on 5/8/2014.

Sd/-

(M.R.SHAH, J.) Sd/-

(K.J.THAKER, J) Rafik.

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