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[Cites 0, Cited by 1] [Section 22(2)] [Section 22] [Entire Act]

State of Telangana - Subsection

Section 22(2)(e) in Hyderabad City Police Act, 1348 F

(e)making a speech, gesture or mimetic presentation, or the preparation, exhibition or dissemination of pictures, symbols, placards, or any other things which is against morality and decency or which, in the opinion of the [Commissioner of City Police, Hyderabad] [Substituted by Act A.P.A.O. 1957] is likely to create religious animosity or hatred between different communities or individuals or is likely to bring about commission of an offence or disturbance of the public peace or induces resistance to or contempt of the law or of a lawful authority.