Punjab-Haryana High Court
Jagdish (Since Deceased) Th Lrs And Ors vs State Of Haryana & Ors on 25 October, 2017
Author: Arun Palli
Bench: Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.3537 of 2015 (O&M)
Date of Decision:25.10.2017
Jagdish (since deceased) through his LRs and others.
.... Appellant(s).
Versus
State of Haryana and others.
....Respondent(s).
CORAM: HON'BLE MR.JUSTICE ARUN PALLI
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Present: Mr.Arun Yadav, Advocate for the appellant(s).
Ms.Safia Gupta, AAG, Haryana
Mr.Deepak Manchanda, Advocate, Advocate for HSIIDC.
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ARUN PALLI, J. (ORAL)
For order, see the judgement of even date passed in RFA No.3522 of 2015 titled "Babu Lal and others Vs. State of Haryana and others".
(ARUN PALLI) October 25, 2017 JUDGE raman Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 10-12-2017 16:35:20 :::