Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Bihar - Subsection Section 26(i) in The Bihar Government Estates (Khas-Mahal) Manual, 1953 (i)The site of the house or building, its plan, sections and elevations shall be approved by the Public Works Department before the question of its construction is entertained.
