Section 3(a) in The U.P. Cane Development Department Ministerial Service Rules, 1978
(a)'appointing authority' in respect of the post of Junior Clerk-cum Typist:(i)in the district, means the Regional Deputy-joint Cane Commissioners,(ii)at the Headquarters of the Cane Commissioner means the Deputy/Joint/Additional Cane Commissioner (Administration) and, in respect of other posts in the service, means the Cane Commissioner;
