Orissa High Court
Himansu Parida And Others vs Union Of India & Others .... Opposite ... on 31 July, 2023
Author: V. Narasingh
Bench: V. Narasingh
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 1276 of 2014
Himansu Parida and Others .... Petitioners
Mr. M.K. Mishra, Sr. Advocate
-versus-
Union of India & Others .... Opposite Parties
Mr. K.C. Kanungo, Advocate
CORAM: JUSTICE V. NARASINGH
ORDER
31.07.2023 Order No.
15. 1. On account of indisposition of Mr. K.C. Kanungo, learned counsel appearing for the Opposite Parties, list this matter on 12.09.2023.
(V. NARASINGH) Judge Ayesha Signature Not Verified Digitally Signed Signed by: AYESHA ROUT Reason: Authentication Location: High Court of Orissa Date: 01-Aug-2023 14:35:22 Page 1 of 1