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Orissa High Court

Himansu Parida And Others vs Union Of India & Others .... Opposite ... on 31 July, 2023

Author: V. Narasingh

Bench: V. Narasingh

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     W.P.(C) No. 1276 of 2014

                                  Himansu Parida and Others         ....              Petitioners
                                                                  Mr. M.K. Mishra, Sr. Advocate
                                                              -versus-

                                  Union of India & Others           ....         Opposite Parties

                                                                    Mr. K.C. Kanungo, Advocate

                                                 CORAM: JUSTICE V. NARASINGH

                                                             ORDER

31.07.2023 Order No.

15. 1. On account of indisposition of Mr. K.C. Kanungo, learned counsel appearing for the Opposite Parties, list this matter on 12.09.2023.

(V. NARASINGH) Judge Ayesha Signature Not Verified Digitally Signed Signed by: AYESHA ROUT Reason: Authentication Location: High Court of Orissa Date: 01-Aug-2023 14:35:22 Page 1 of 1