Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of Maharashtra - Subsection Section 6(2)(ii) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968 (ii)the maximum number of employees employed in the industrial premises shall not on any day exceed the number specified in the licence;