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State of Jharkhand - Section

Section 10 in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

10. Initial License fee/registration fee.

- The manufacturer shall deposit a registration fee of Rs. 15 (fifteen) lakhs and license fee of Rs. 10 (ten) thousand for initial grant of license. Before the license to work the manufactory is granted by the Collector, the manufacturer shall deposit a security of Rs. 5,00,000/- (Five Lakh Rupees) for the due observance of the conditions of the license. On granting of such license by the Collector, the Earnest Money deposited under sub-rule (2) of rule 6 shall stand converted to security deposit.