Madhya Pradesh High Court
M/S Sunil Sponge Private Limited vs Asrec (India) Limited on 7 June, 2021
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
1 WP-9589-2021
The High Court Of Madhya Pradesh
WP-9589-2021
(M/S SUNIL SPONGE PRIVATE LIMITED Vs ASREC (INDIA) LIMITED AND OTHERS)
2
Jabalpur, Dated : 07-06-2021
Heard through Video Conferencing.
Shri Sunil Kumar Kherdikar, learned counsel for the petitioner.
Shri Abhijeet C. Thakur, learned counsel for the respondent No.1
submits that notice has not yet been served upon the respondent No.1.
Let complete set of petition, annexures and IA be supplied by the counsel for the petitioner to the counsel for the respondent No.1 within two days.
Learned counsel for the respondent No.1 prays for two weeks time to file the reply.
List along with the report relating to service of notice on respondent No.2 on 28.06.2021.
(PRAKASH SHRIVASTAVA) (VIRENDER SINGH)
JUDGE JUDGE
Biswal
Signature Not Verified
SAN
Digitally signed by SHIBA NARAYAN
BISWAL
Date: 2021.06.08 17:04:33 IST