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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(h) in The Ministry of Civil Aviation, Airports Economic Regulatory Authority Employees (Number of Posts and Conditions of Service) Rules, 2011

(h)words and expressions used in these rules and not defined but defined in the Act shall have the same meanings as respectively as assigned to them under the Act.