Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Gujarat High Court

Parbatbhai Bhavanbhai Humbal (Ahir) vs State Of Gujarat on 16 June, 2021

Author: Paresh Upadhyay

Bench: Paresh Upadhyay

C/SCA/7714/2021                          ORDER DATED: 16/06/2021




      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        R/SPECIAL CIVIL APPLICATION NO. 7714 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7723 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7729 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7746 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7780 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7799 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7834 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7865 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7874 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7881 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7884 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7887 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7905 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7917 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7918 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7926 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7939 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7940 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7946 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7948 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7952 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7954 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7955 of 2021
                            With
        R/SPECIAL CIVIL APPLICATION NO. 7958 of 2021


                          Page 1 of 3

                                            Downloaded on : Thu Jul 08 02:18:36 IST 2021
     C/SCA/7714/2021                         ORDER DATED: 16/06/2021



                             With
          R/SPECIAL CIVIL APPLICATION NO. 7961 of 2021
                             With
          R/SPECIAL CIVIL APPLICATION NO. 7964 of 2021
                             With
          R/SPECIAL CIVIL APPLICATION NO. 7967 of 2021
                             With
          R/SPECIAL CIVIL APPLICATION NO. 7973 of 2021
                             With
          R/SPECIAL CIVIL APPLICATION NO. 7984 of 2021
                             With
          R/SPECIAL CIVIL APPLICATION NO. 7990 of 2021
                             With
          R/SPECIAL CIVIL APPLICATION NO. 7991 of 2021
                             With
          R/SPECIAL CIVIL APPLICATION NO. 8009 of 2021
                             With
          R/SPECIAL CIVIL APPLICATION NO. 8010 of 2021
                             With
          R/SPECIAL CIVIL APPLICATION NO. 8024 of 2021
                             With
          R/SPECIAL CIVIL APPLICATION NO. 8028 of 2021
                             With
          R/SPECIAL CIVIL APPLICATION NO. 8031 of 2021
                             With
          R/SPECIAL CIVIL APPLICATION NO. 8036 of 2021
                             With
          R/SPECIAL CIVIL APPLICATION NO. 8049 of 2021
                             With
          R/SPECIAL CIVIL APPLICATION NO. 8054 of 2021
                             With
          R/SPECIAL CIVIL APPLICATION NO. 8061 of 2021
                             With
          R/SPECIAL CIVIL APPLICATION NO. 8065 of 2021
                             With
          R/SPECIAL CIVIL APPLICATION NO. 8084 of 2021
                             With
          R/SPECIAL CIVIL APPLICATION NO. 8086 of 2021
                             With
          R/SPECIAL CIVIL APPLICATION NO. 8087 of 2021
==========================================================

                MAYURSINH KALPESHSINH MAHIDA & ORS

                              Versus

                         STATE OF GUJARAT

==========================================================



                             Page 2 of 3

                                               Downloaded on : Thu Jul 08 02:18:36 IST 2021
       C/SCA/7714/2021                           ORDER DATED: 16/06/2021



Appearance:

MR GAJENDRA P BAGHEL & OTHER ADVOCATES for the Petitioners

MR HARDIK SONI &
MR ADITIYASINH JADEJA, AGPs for the Respondents

==========================================================

  CORAM:HONOURABLE MR. JUSTICE PARESH UPADHYAY

                           Date : 16/06/2021

                            ORAL ORDER

Notice returnable on 07.07.2021. Learned Assistant Government Pleaders waive service of notice on behalf of the respondents.

Copy of this order be retained on each file.

(PARESH UPADHYAY, J) MOBHATI/PS/22-24 & 26-66 Page 3 of 3 Downloaded on : Thu Jul 08 02:18:36 IST 2021