Gujarat High Court
Parbatbhai Bhavanbhai Humbal (Ahir) vs State Of Gujarat on 16 June, 2021
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SCA/7714/2021 ORDER DATED: 16/06/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
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MAYURSINH KALPESHSINH MAHIDA & ORS
Versus
STATE OF GUJARAT
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C/SCA/7714/2021 ORDER DATED: 16/06/2021
Appearance:
MR GAJENDRA P BAGHEL & OTHER ADVOCATES for the Petitioners
MR HARDIK SONI &
MR ADITIYASINH JADEJA, AGPs for the Respondents
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CORAM:HONOURABLE MR. JUSTICE PARESH UPADHYAY
Date : 16/06/2021
ORAL ORDER
Notice returnable on 07.07.2021. Learned Assistant Government Pleaders waive service of notice on behalf of the respondents.
Copy of this order be retained on each file.
(PARESH UPADHYAY, J) MOBHATI/PS/22-24 & 26-66 Page 3 of 3 Downloaded on : Thu Jul 08 02:18:36 IST 2021