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State of Bihar - Section

Section 130 in Bihar Chaukidari Manual

130.

The President may or may not be the same person as the collecting member. The intention is to procure for the post of President a man of status and integrity. In some districts such men will not willingly serve upon the panchayat if they are to be concerned directly with the duties appertaining to the collection of the tax. In such cases separate collecting members should be appointed.