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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jharkhand - Subsection

Section 11(8) in Jharkhand Government Servants (Classification, Control & Appeal) Rules, 2016

(8)The payment of allowances under sub rule (2), sub rule (3) or sub rule (5) of this rule shall be subject to all other conditions under which such allowances are admissible.