Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 78 in The Delhi Excise Rules, 2010 78. Grant of permit in Form P-6 for possession of special denatured spirit by industrial manufacturers. - The procedure prescribed for grant of permit in Form P-5 shall be applicable here also.
