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[Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(15)(c) in The Madurai City Municipal Corporation Service Rules, 1975

(c)any post created for the efficient prosecution of the war of 1939-46 or associated with the training of war technicians, if duty in such post is declared by the Central Government to be military duty;