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[Cites 0, Cited by 0] [Section 394] [Entire Act]

State of Jharkhand - Subsection

Section 394(g) in Jharkhand Municipal Act, 2011

(g)imposition of conditions and restrictions in regard to the open spaces to be maintained around any building, percentage of built-up area for a plot, number, height and character of buildings allowed in specified areas, subdivision of plots, discontinuance of objectionable uses of land or building in any area for specified periods, parking spaces and loading and unloading spaces for any building and advertisement signs,