Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Uttar Pradesh - Subsection Section 99(6) in U.P. Revenue Code Rules, 2016 (6)A copy of the report shall be supplied to the applicant free of charge, from the office of the Collector where such report has been submitted.
