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State of Chattisgarh - Section

Section 13 in Chhattisgarh Civil Sewa (Samvida Niyukti) Niyam, 2004

13. Travelling Allowances.

- (i) Person, appointed on contract by direct recruitment shall be eligible for T.A. equivalent to the government servant of the similar post, he holds.
(ii)Retired persons shall be eligible for T.A. in the same way as he was availing immediately before his retirement.