Madhya Pradesh High Court
Azeeza Bee vs Bibbi on 19 October, 2023
Author: Avanindra Kumar Singh
Bench: Avanindra Kumar Singh
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
MP No. 1753 of 2023
(AZEEZA BEE Vs BIBBI AND OTHERS)
Dated : 19-10-2023
Shri Rahul Yadav, learned counsel for the petitioner.
Issue notice on admission as well as IA No.2239/2023 to the respondents
on payment of process fee by RAD mode within three working days, returnable within four weeks.
Meanwhile, parties are directed not to alienate the suit property till next date of hearing.
(AVANINDRA KUMAR SINGH) JUDGE rahul Signature Not Verified Signed by: RAHUL SINGH PARIHAR Signing time: 20-10-2023 11:05:18 AM